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Krapal Singh S/O Rambharosi B/C ... vs State Of Rajasthan
2023 Latest Caselaw 1531 Raj/2

Citation : 2023 Latest Caselaw 1531 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court
Krapal Singh S/O Rambharosi B/C ... vs State Of Rajasthan on 3 February, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         7031/2019

                                   Krapal Singh S/o Rambharosi
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan & Anr.
                                                                                     ----Respondents

For Petitioner(s) : Mr. Avtar Singh Rathore, Adv. For : Mr. Sanjeev Mahala, P.P., Respondent(s) Mr. J.K. Moolchandani, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

Learned counsel for the petitioner is directed to

produce certified copies of complete order-sheet(s)

annexed with the record of the learned trial Court

concerned.

List after four weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /93

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