Leeladhar Mahawar vs State Of Rajasthan And Anr
2023 Latest Caselaw 1519 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous (Petition) No. 433/2015

                                   Leeladhar Mahawar
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan And Anr.
                                                                                     ----Respondents

For Petitioner(s) : None Present For : Mr. M.K. Sheoran, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

No one is present on behalf of the petitioner.

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.554/2014 registered at Police Station Murlipura,

District Jaipur South (Rajasthan) from the

Investigating Officer concerned.

List on 21.02.2023.

(UMA SHANKER VYAS),J

DANISH USMANI /74

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