Nasir Chauhan vs State Of Rajasthan Through Pp
2023 Latest Caselaw 1517 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         3214/2016

                                   Nasir Chauhan
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan Through Pp
                                                                                       ----Respondent

For Petitioner(s) : Ms. Sunita, Adv., for Mr. Abdul Kalam Khan, Adv. For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

03/02/2023

No interim order has been passed by this Court

in this matter.

Office is directed to procure the progress/stage

of trial from the learned trial Court concerned

through email.

List after three weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /11

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