Karni Singh S/O Uday Singh vs State Of Rajasthan
2023 Latest Caselaw 1514 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         6529/2020

                                   Karni Singh S/o Uday Singh
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan & Ors.
                                                                                     ----Respondents

For Petitioner(s) : None Present For : Mr. Sanjeev Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/02/2023

No one is present on behalf of the petitioner.

Learned Public Prosecutor is directed to procure

the factual report with regard to investigation in FIR

No.334/2020 registered at Police Station Dudu,

District Jaipur Rural from the Investigating Officer

concerned.

List on 17.02.2023.

(UMA SHANKER VYAS),J

DANISH USMANI /34

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