Kalyan Sahai Dhakad Son Of Late ... vs Shri Jitendra Soni
2023 Latest Caselaw 1512 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Contempt Petition No. 91/2023

                                   Kalyan Sahai Dhakad Son Of Late Murlidhar
                                                                                                      ----Petitioner
                                                                       Versus
                                   Shri Jitendra Soni
                                                                                                    ----Respondent

For Petitioner(s) : Mr. D.S. Bagadia For Respondent(s) :

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

Heard.

Issue notice to Respondents No.1, 2 & 3, on payment of P.F.

within one week.

Rule is made returnable within three weeks.

List this case after four weeks.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /7

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