Smt. Shashi Kala Maheshwari W/O ... vs Nihal Chand Pahadia
2023 Latest Caselaw 1511 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 112/2022

                                   Smt. Shashi Kala Maheshwari W/o Sh. Prem Chand Jaithliya
                                                                                                      ----Petitioner
                                                                       Versus
                                   Nihal Chand Pahadia
                                                                                                    ----Respondent

For Petitioner(s) : Mr. D.P. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

Learned counsel for the applicant submits that necessary PF

has been submitted today.

Office to proceed.

List after service of notice.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /10

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