Sheoji Ram Meena Son Of Udaram ... vs Smt. Chinmayi Gopal
2023 Latest Caselaw 1509 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Contempt Petition No. 92/2023

                                   Sheoji Ram Meena Son Of Udaram Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Chinmayi Gopal,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. D.S. Bagadia For Respondent(s) :

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

Heard.

Issue notice to Respondent No.1, on payment of P.F. within

one week.

Rule is made returnable within three weeks.

List this case after four weeks.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /8

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