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Ramprakash Meena @ Prakash S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 1488 Raj/2

Citation : 2023 Latest Caselaw 1488 Raj/2
Judgement Date : 3 February, 2023

Rajasthan High Court
Ramprakash Meena @ Prakash S/O ... vs State Of Rajasthan ... on 3 February, 2023
Bench: Ganesh Ram Meena
                                   [2023/RJJP/001536]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 716/2023

                                   Ramprakash Meena @ Prakash S/o Kanaram
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. Pushpendra Kumar Pandey For State : Mr. Mahendra Meena, PP

HON'BLE MRS. JUSTICE GANESH RAM MEENA

Judgment / Order

03/02/2023

Vide order dated 18.01.2023, learned Public Prosecutor was

directed to procure the case diary but he did not procure the case

diary.

He seeks further one week time to procure the case diary.

List in the next week.

(GANESH RAM MEENA),J

ARTI SHARMA/137

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