Manjeet Singh vs Charanjeet Kaur
2023 Latest Caselaw 1488 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 245/2022

Manjeet Singh

----Appellant Versus Charanjeet Kaur

----Respondent

For Appellant(s) : Mr. A.K. Babel For Respondent(s) : Mr. R. Bhatnagar

HON'BLE MS. JUSTICE REKHA BORANA

Order

07/02/2023

The dictation of judgment could not be completed.

List for completion of judgment on 16.02.2023.

(REKHA BORANA),J 77-AbhishekS/-

Powered by TCPDF (www.tcpdf.org)