Ira Ram vs State Of Rajasthan ...
2023 Latest Caselaw 1467 Raj

[2023/RJJD/004405]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1671/2023

Ira Ram S/o Lakha Ram, Aged About 40 Years, R/o Marukheda, Pamana, Police Station Jhaab, District Jalore. (Presently Lodged In Sub Jail, Sanchore)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Teja Ram For Respondent(s) : Mr. S. K. Bhati, PP

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

07/02/2023

The petitioner has been arrested in connection with FIR

No.07/2023 of Police Station Jhaab, District Jalore for the offence

punishable under Section 8/18 of NDPS Act. He has preferred this

bail application under Section 439 Cr.P.C.

Learned counsel for the petitioner submits that the petitioner

has falsely been implicated in the present case and the recovered

contraband is below commercial quantity. The accused-petitioner

is behind bars and the trial of the case will take time. Therefore, it

is prayed that the accused-petitioner may be enlarged on bail.

Learned Public Prosecutor has vehemently opposed the bail

application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

[2023/RJJD/004405] (2 of 2) [CRLMB-1671/2023]

Accordingly, the bail application filed under Sec.439 Cr.P.C. is

allowed and it is directed that petitioner Ira Ram S/o Lakha

Ram shall be released on bail in connection with FIR No.07/2023

of Police Station Jhaab, District Jalore provided he executes a

personal bond in a sum of Rs.1,00,000/- with two sound and

solvent sureties of Rs.50,000/- each to the satisfaction of learned

trial court for his appearance before that court on each and every

date of hearing and whenever called upon to do so till the

completion of the trial.

(MADAN GOPAL VYAS),J 80-nidhi/-

Powered by TCPDF (www.tcpdf.org)