Ramniwas Chaudhary Son Of Shri ... vs The Registrar, Cooperative ...
2023 Latest Caselaw 1388 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1592/2019

                                   Ramniwas Chaudhary Son Of Shri Gaindilal Chaudhary
                                                                                                     ----Appellant
                                                                      Versus
                                   The Registrar, Cooperative Societies
                                                                                                   ----Respondent

For Appellant(s) : Mr. R.M. Jain For Respondent(s) : Mr. Ram Kumar Sharma

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/02/2023

At the request of learned counsel for the appellant, the case

is adjourned for two weeks.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /27

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