Firoz Khan @ Kalu Khan vs State Of Rajasthan ...
2023 Latest Caselaw 1325 Raj

[2023/RJJD/003708]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4242/2019

Firoz Khan @ Kalu Khan S/o Shri Dadu Khan, Aged About 30 Years, R/o Village Sardargarh, Tehsil Suratgarh, District Sri Ganganagar (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through P.P.

2. Mohabat Ali S/o Shri Baggu Khan, R/o Village Sardargarh, Tehsil Suratgarh, District Sri Ganganagar (Rajasthan).

----Respondents

For Petitioner(s) : Mr. Sameer Pareek For Respondent(s) : Mr. Laxman Solanki PP Mr. Omprakash Choudhary

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 40-GauravG/-

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