Anil Parashar S/O. Shri Laxmikant ... vs The State Of Rajasthan ...
2023 Latest Caselaw 6853 Raj/2

Rajasthan High Court

Anil Parashar S/O. Shri Laxmikant ... vs The State Of Rajasthan ... on 20 December, 2023

Bench: Manindra Mohan Shrivastava, Praveer Bhatnagar

                                    [2023:RJ-JP:40783-DB]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                       D.B. Civil Writ (PIL) Petition No.18942/2023

                                     1.        Anil Parashar S/o. Shri Laxmikant Sharma, Aged About 49
                                               Years, R/o. 410, Maniram Ji Ki Kothi, Haldiyo Ka Rasta,
                                               Johri Bazar, Jaipur (Rajasthan)
                                     2.        Sanjay Sharma S/o. Ram Swaroop Sharma, Aged About
                                               49 Years, R/o 4661, Beri Ka Bas, K. G. B. Ka Rasta, Johri
                                               Bazar, Jaipur City, Jaipur (Rajasthan)
                                                                                                              ----Petitioners
                                                                              Versus
                                     1.        The State Of Rajasthan, Through                             Chief   Secretary,
                                               Government Secretariat, Jaipur.
                                     2.        The State Of Rajasthan, Through Principle Secretary,
                                               Local Self Department, Government Secretariat, Jaipur
                                     3.        Jaipur Municipal Corporation (Heritage), Through Its
                                               Commissioner, Old P.H.Q. Office, Behind Hawa Mahal,
                                               Badi Choupar, Jaipur
                                                                                                            ----Respondents

For Petitioner(s) : Mr. Daya Ram Bhaskar, Advocate For Respondent(s) : Mr. Yasodhar Pandey, Advocate for Mr. Anil Mehta, AAG

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment 20/12/2023

Learned counsel for the petitioners was earlier granted time

to place on record further material so that this case could be

considered.

Prayer is being made for further adjournment.

Instead of granting adjournment, this petition is disposed off

with liberty to file proper petition with proper details and

particulars.

(PRAVEER BHATNAGAR),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Yogesh/Diksha/59

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