Rukkan S/O Majla vs The State Of Rajasthan ...
2023 Latest Caselaw 6798 Raj/2

Rajasthan High Court

Rukkan S/O Majla vs The State Of Rajasthan ... on 18 December, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:40362]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous Bail Application No. 15466/2023

                                    Rukkan S/o Majla, Aged About 39 Years, R/o Kutiyapur, Tehsil
                                    Kishangarhbas, District Khairthal-Tijara (Raj.)
                                                                                             ----Accused-Petitioner
                                                                        Versus
                                    1.       The State Of Rajasthan, Through PP
                                                                                                       Respondent

2. Dharamveer Singh, Hall Hc 55, Police Station Kishangarh Bass, District Police Bhiwadi, District Alwar (Raj.)

----Complainant-Respondents

For Petitioner(s) : Mr. Manjeet Kumar For Respondent(s) : Mr. Ghan Shyam Singh Rathore, GA cum AAG Mr. Babu Lal Nasuna, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/12/2023

After arguing for some time, learned counsel for the

petitioner wants to withdraw this criminal miscellaneous bail

application.

The criminal miscellaneous bail application is dismissed

accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/314

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