Citation : 2023 Latest Caselaw 6762 Raj/2
Judgement Date : 14 December, 2023
[2023:RJ-JP:39604]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11696/2012
Anju Bala D/o Ved Prakash, aged about 32 years, Roll No.
120373, House No. 43, Village Bhamdaka, Post Gotoli, Tehsil
Tijara, District Alwar.
----Petitioner
Versus
1. Rajasthan Public Service Commission Through Its
Secretary, RPSC Building, Ajmer
2. State Of Rajasthan Through Its Secretary, Medical Health
And Family Welfare Department, Govt. Secretariat, Jaipur,
Rajasthan
----Respondents
For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Dilip Singh Shekhawat
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
14/12/2023
Counsel for the petitioner seeks permission to withdraw the
present writ petition.
Permission as sought for is allowed.
Accordingly, the present writ petition is dismissed as
withdrawn.
Since the main petition has been dismissed as withdrawn, all
other pending application/s, if any, also stand dismissed.
(GANESH RAM MEENA),J
DIVYA SAINI /177
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