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Smt Babita Kumari vs State Of Raj And Ors (2023:Rj-Jp:39589)
2023 Latest Caselaw 6757 Raj/2

Citation : 2023 Latest Caselaw 6757 Raj/2
Judgement Date : 14 December, 2023

Rajasthan High Court

Smt Babita Kumari vs State Of Raj And Ors (2023:Rj-Jp:39589) on 14 December, 2023

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2023:RJ-JP:39589]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 5685/2007

                                    Smt. Babita Kumari W/o Shri Sube Singh, Village Ramnathpura,
                                    Post Mobiya, Via Kajda, District Jhunjhunu Rajasthan.
                                                                                                              ----Petitioner
                                                                              Versus
                                    1.       The      State       Of     Rajasthan,         Through        The   Secretary,
                                             Department            Of     Homes,          Govt.       Secretariat,   Jaipur
                                             Rajasthan
                                    2.       The Director General Of Police Rajasthan, Jaipur Raj.
                                    3.       The Superintendent Of Police, Bhilwara Rajasthan
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Mamraj Jat for Mr. O.P. Jhajharia For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

14/12/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /84

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