Manoj Singh Gurjar vs State Home Departmentors ...
2023 Latest Caselaw 6749 Raj/2

Rajasthan High Court

Manoj Singh Gurjar vs State Home Departmentors ... on 14 December, 2023

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2023:RJ-JP:39598]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9329/2016

                                    Manoj Singh Gurjar son of Shri Veer Singh Gurjar, aged about 22
                                    years, resident of Village and Post Office Kanjouli, Tehsil
                                    Todabhim, District Karauli.
                                                                                                              ----Petitioner
                                                                              Versus
                                         1. State of Rajasthan through Home Secretary, Department of
                                           Home, Secretariat, Jaipur.
                                         2. Director General of Police, Rajasthan, Jaipur.
                                         3. Inspector General of Police (Recruitment Cell), Police
                                           Headquarters, Jaipur.
                                         4. Superintendent of Police, Karauli, District Karauli.

                                                                                                           ----Respondents

For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) : Dr. A.S. Khangarot Mr. Rupin Kala

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

14/12/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statement made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /219

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