Pawan Kumar Gupta And Ors vs State Medical And Health Ors ...
2023 Latest Caselaw 6727 Raj/2

Rajasthan High Court

Pawan Kumar Gupta And Ors vs State Medical And Health Ors ... on 13 December, 2023

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2023:RJ-JP:39393]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10969/2012

                                    Pawan Kumar Gupta And Ors
                                                                                                         ----Petitioner
                                                                       Versus
                                    State Medical And Health Ors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Sanjay Kumar Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/12/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /146

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