Ashwani Kumar Swami S/O Shri Shivratan ... vs State Of Rajasthan (2023:Rj-Jp:39404)
2023 Latest Caselaw 6717 Raj/2

Rajasthan High Court

Ashwani Kumar Swami S/O Shri Shivratan ... vs State Of Rajasthan (2023:Rj-Jp:39404) on 13 December, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:39404]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Criminal Writ Petition No. 622/2019

                                    Ashwani Kumar Swami S/o Shri Shivratan Swami, Aged About 30
                                    Years, R/o House No 37A Bansipuri First Tehsil Jagapurta Jaipur
                                    Raj.
                                                                                       ----Petitioner/Complainant
                                                                        Versus
                                    1.       State Of Rajasthan, Through PP
                                                                                                     Respondent

2. Smt. Madhuri Vaishnav W/o Ashwani Kumar, At Present R/o 6B1 Chandra Shekhar Azad Nagar Bhilwara At Present Government Secondary School Kotri Suvan Tehsil And Dist. Bhilwara Raj.

3. Smt. Sita Devi W/o Mahaveer Prasad, R/o 6B1 Chandra Shekhar Azad Nagar Bhilwara

----Accused/Respondents

For Petitioner(s) : Mr. Arun Singh Shekhawat For Respondent(s) : Mr. Riyasat Ali, P.P. Mr. Pranav Pareek for Mr. Anoop Pareek

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

13/12/2023

Learned counsel for the petitioner submits that this criminal

writ petition is rendered infructuous.

The criminal writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/731

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