Citation : 2023 Latest Caselaw 6716 Raj/2
Judgement Date : 13 December, 2023
[2023:RJ-JP:39403]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Writ Petition No. 462/2019
1. Heera Singhani S/o Naumal, Aged About 62 Years, R/o
H.no. 567, A-B-Flats No. 202, First Floor, Nirman Nagar,
Police Station Shyam Nagar, Jaipur Raj.
2. Vinod Singhani S/o Heera Singhani, Aged About 36 Years,
R/o H.no. 567, A-B-Flats No. 202, First Floor, Nirman
Nagar, Police Station Shyam Nagar, Jaipur Raj.
----Accused/Petitioners
Versus
1. State Of Rajasthan, Through P.P.
Respondent
2. Arvind Bajoriya S/o Shri Krishan Bajoriya, aged about 64 years, R/o H.no. C-3/0-1-B, Sawai Jaisingh Highway, Police Station Banipark, Jaipur Raj.
----Complainant-Respondent
For Petitioner(s) : Mr. Ashok Kumar Pareek For Respondent(s) : Mr. Riyasat Ali, P.P.
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
13/12/2023
After arguing for some time, learned counsel for the
petitioners wants to withdraw this criminal writ petition.
The criminal writ petition is dismissed accordingly.
(MAHENDAR KUMAR GOYAL),J
Manish/729
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