Dharmendra Singh S/O Gulab Singh vs Registrar Co-Operative Societies, ...
2023 Latest Caselaw 6670 Raj/2

Rajasthan High Court

Dharmendra Singh S/O Gulab Singh vs Registrar Co-Operative Societies, ... on 7 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:38295]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Civil Miscellaneous Appeal No. 3704/2022

                                   Dharmendra Singh S/o Gulab Singh, Aged About 40
                                   Years,     R/o       Nagla     Bartai       Tehsil        And   District
                                   Bharatpur.
                                                                                             ----Appellant
                                                                   Versus
                                   1.     Registrar       Co-Operative            Societies,       Sahkar
                                          Bhawan, Rajasthan, Jai-Ur (Tark Order Dated
                                          12.08.2022)
                                   2.     Managing Director, The Bharatpur Central Co-
                                          Operative Bank Limited Bharatpur, Near Old
                                          Power House, Bharatpur.
                                   3.     Vikas     Kumar         Jain,     Senior          Manager   And
                                          Inquiry Officer Through The Bharatpur Central
                                          Co-Operative Bank Limited Bharatpur.
                                                                                      ----Respondents

For Appellant(s) : Mr. Munesh Bhardwaj, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

07/12/2023

Learned counsel for the appellant prays for

withdrawal of this civil misc. appeal.

In view of above, the civil misc. appeal is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /589

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