Rajasthan High Court
Girish Kumar Sharma S/O Govind Narayan ... vs State Of Rajasthan (2023:Rj-Jp:38435) on 7 December, 2023
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2023:RJ-JP:38435]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19121/2023
Ramesh Chand S/o Sukhram, Aged About 62 Years, R/o
Ward No. 2, Gangapur City, District Gangapur City (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, De-
partment Of Education, Govt. Of Rajasthan, Secre-
tariat, Jaipur (Raj.)
2. Principal Secretary, Department Of Finance, Govt. Of
Rajasthan, Secretariat, Jaipur (Raj).
3. Director, Directorate Of Pension And Pensioner's
Welfare, Rajasthan, Jyoti Nagar, Jaipur (Raj).
4. Director, Secondary Education Department, Bikaner,
Rajasthan.
5. District Education Officer, Secondary Education, Ka-
rauli, Rajasthan.
6. Principal, Govt. Senior Secondary School, Todabhim,
Tehsil Todabhim, District Karauli, Rajasthan.
----Respondents
And other similar matters
as per Schedule appended
For Petitioner(s) : Mr. Sudhir Yadav
Mr. Raj Kumar Sharma
Mr. Ram Rakh Sharma
For Respondent(s) : Mr. SS Raghav, AAG
Mr. Pradeep Kalwania, GC
Mr. Imran Khan, AGC
HON'BLE MR. JUSTICE GANESH RAM MEENA
Order
07/12/2023
[2023:RJ-JP:38435] (2 of 10) [CW-19121/2023]
1. Since the controversy involved in all these petitions
(schedule appended) is identical, hence, same are being de-
cided by this common order.
2. Learned counsel for the parties submit that the issue
involved in the present writ petitions have already been put
to rest by the Division Bench judgment of this Court in case
of Ramesh Chander Gupta vs. State of Rajasthan &
Ors. in D.B. Civil Writ Petition No.2800/2021 and
other connected matters, decided on 17.10.2023.
3. In the case of Ramesh Chander Gupta (supra), Di-
vision Bench of this Court inter-alia while referring to orders
passed in Union of India & Ors. vs. Manohar Lal & Ors.: D.B.
Civil Writ Petition No.5445/2022, decided on 07.08.2023 &
the Commissioner, Kendriya Vidyalaya Sangathan & Anr. vs.
Ram Karan Bhakar & Ors.: D.B. Civil Writ Petition
No.4139/2022 as well as judgment of Hon'ble Supreme
Court in the case of The Director (Admn. and HR) KPTCL &
Ors. vs. C.P. Mundinamani & Ors.: 2023 SCC online SC 401
has passed the following directions:-
"It is also brought to the notice of this Court that
Special Leave Petition (C) No.3420/2023 and Special
Leave Petition (C) No.1001/2023 have also been dis-
posed off on 19.05.2023. A copy of orders dated
11.04.2023 and 19.05.2023 passed by Hon'ble
Supreme Court have also been placed on record.
Therefore, the present petitions are also disposed off
on the same terms with direction to the respondents
to consider the claim of the petitioners and pass ap-
propriate orders and other consequential benefits as
per their entitlement. Whatever amount is found
payable be also released within a period of one
month. Accordingly, the present petitions are dis-
posed of."
[2023:RJ-JP:38435] (3 of 10) [CW-19121/2023]
4. Learned AAG appearing for the respondents does not
dispute the fact that the issue, as raised in the present writ
petitions is similar to Ramesh Chander Gupta (supra).
5. In view of the joint statement of the learned counsel
for the parties, this Court deems it just and proper to dis-
pose of these writ petitions on the same terms and with di-
rection to the respondents to consider the petitioners' claim
and pass appropriate orders in the light of the Division
Bench judgment, as referred to above, within a period of
two months.
6. A copy of this order be placed in each connected file.
(GANESH RAM MEENA),J
Naval Kishor-RAHUL/668-687,689-710 & 712,713
[2023:RJ-JP:38435] (4 of 10) [CW-19121/2023]
SCHEDULE
S.B. Civil Writ Petition No. 14485/2023
Ghasilal Bairwa S/o Chunnilal Bairwa
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14489/2023
Bhagwat Sahai Meena S/o Arjun
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14494/2023
Phool Chand S/o Jai Dayal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14495/2023
Vishwa Vimohan Dixit S/o Late Shri Ganga Prasad Dixit
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14542/2023
Shiv Lal Swami S/o Hari Singh Swami
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14576/2023
Ram Singh S/o Shri Gopal Singh
----Petitioner
Versus
Principal Secretary
----Respondent
S.B. Civil Writ Petition No. 14611/2023
[2023:RJ-JP:38435] (5 of 10) [CW-19121/2023]
Man Singh S/o Sadiram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 14668/2023
Ravidutt Washith S/o Deviram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15036/2023
Ranveer Singh Yadav S/o Budhidhar Yadav
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15072/2023
Ram Singh Yadav S/o Prabhudayal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15106/2023
Sahi Ram S/o Chitru Ram Yadav
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15124/2023
Nahar Singh S/o Makhan Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15158/2023
Kunwar Singh Yadav S/o Ram Pat Yadav
----Petitioner
Versus
State Of Rajasthan
[2023:RJ-JP:38435] (6 of 10) [CW-19121/2023]
----Respondent
S.B. Civil Writ Petition No. 15161/2023
Dharam Raj Jangid S/o Badri Lal Jangid
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15175/2023
Laxman Prasad S/o Bodan Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15197/2023
Dharmpal Harijan S/o Sadhu Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15198/2023
Rajendra Kumar S/o Hari Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No.15452/2023
Virendra Singh Mehta S/o Chiranji Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15453/2023
Mahesh Kumar Ardawatia S/o Nand Lal
----Petitioner
Versus
State Of Rajasthan
----Respondent
[2023:RJ-JP:38435] (7 of 10) [CW-19121/2023]
S.B. Civil Writ Petition No. 15939/2023
Nirmala Sharma W/o Satish Kumar Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16107/2023
Satyaveer Singh S/o Shrichand Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16108/2023
Shakuntala Sharma W/o Omprakash Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16111/2023
Beer Singh Kulhar S/o Brijlal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16118/2023
Girish Kumar Sharma S/o Govind Narayan Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16198/2023
Satya Narayan Sharma S/o Shri Mohan Lal Sharma
----Petitioner
Versus
The State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16640/2023
Satya Narayan Sharma S/o Data Ram Sharma
----Petitioner
Versus
[2023:RJ-JP:38435] (8 of 10) [CW-19121/2023]
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 16642/2023
Jagdish Prasad Saini S/o Madha Ram Saini
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17014/2023
Jagdish S/o Badru Ram
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17059/2023
Ram Singh Yadav S/o Ramlal
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17242/2023
Babu Lal Saini S/o Shri Bodan Lal Saini
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17266/2023
Babu Lal Sharma S/o Shri Jagdish Prasad Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17309/2023
Bhagwan Sahai Sharma S/o Late Ramjilal Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17379/2023
Raghuvir Prasad Sharma S/o Shri Ram Kishore Sharma
[2023:RJ-JP:38435] (9 of 10) [CW-19121/2023]
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17380/2023
Satyaveer Singh S/o Khemchand
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17392/2023
Amar Kumar Awasthi S/o Shri Ramesh Chandra Awasthi
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17525/2023
Vimla W/o Late Om Prakash Choudhary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17585/2023
Satyendra Prakash Sahal S/o Late Shri Gyarsi Narain
Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 17637/2023
Ramji Lal S/o Ramu Lal Yadav
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18008/2023
Phool Chand Saini S/o Onkarmal Saini
----Petitioner
Versus
State Of Rajasthan
[2023:RJ-JP:38435] (10 of 10) [CW-19121/2023]
----Respondent
S.B. Civil Writ Petition No. 18649/2023
Ritu Gupta W/o Prabhat Gupta
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 19008/2023
Rajendra Singh S/o Thage Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 15902/2023
Satish Kumar Sharma S/o Rameshwar Dayal Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 18004/2023
Birbal S/o Puranmal
----Petitioner
Versus
State Of Rajasthan
----Respondent
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