Sumitra And Ors vs Vishnu Singh Rawat And Ors ...
2023 Latest Caselaw 6619 Raj/2

Rajasthan High Court

Sumitra And Ors vs Vishnu Singh Rawat And Ors ... on 6 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2023:RJ-JP:38076]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Civil Miscellaneous Appeal No. 6302/2017
1.     Sumitra W/o Mahesh Kumar Singhal, R/o 1,
       Luv Kush Colony, Fay Sagar Road, Ajmer
       Rajasthan.
2.     Mahesh Kumar Singhal S/o Badri Lal, R/o 1,
       Luv Kush Colony, Fay Sagar Road, Ajmer
       Rajasthan.
3.     Aayush S/o Mahesh Kumar Singhal, R/o 1,
       Luv Kush Colony, Fay Sagar Road, Ajmer
       Rajasthan.
4.     Nitali D/o Mahesh Kumar Singhal, R/o 1, Luv
       Kush      Colony,        Fay      Sagar           Road,   Ajmer
       Rajasthan.
                                                         ----Appellants
                                Versus
1.     Vishnu Singh Rawat S/o Ram Singh Rawat,
       R/o Village Gudli, Police Station Shrinagar,
       Tehsil And District Ajmer Driver Truck No. Rj-
       14-2G-9822
2.     Ashok Singh S/o Ram Singh, R/o Village
       Gudli, Police Station Shrinagar, Tehsil And
       District Ajmer Owner Truck No. Rj-14-2G-
       9822
3.     Oriental Insurance Company Limited Branch
       Office At Opposite Petrol Pump, Kachhari
       Road, Ajmer Having Its Regional Office At
       Anand Bhawan, Sansar Chandr Road, Jaipur
       Through Its Regional Manager Insurer-Truck
       No. Rj-14-2G-9822
                                                   ----Respondents

For Appellant(s) : Mr. Vinay Mathur, Adv. For : Mr. Manorma Sharma, Adv. Respondent(s)

[2023:RJ-JP:38076] (2 of 2) [CMA-6302/2017]

HON'BLE MRS. JUSTICE UMA SHANKER VYAS

Judgment / Order

06/12/2023

Learned counsel for appellants prays for

withdrawal of this civil misc. appeal.

In view of above, the civil misc. appeal is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /C18-167

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