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Smt Archana S/O Late Ravindra Kumar vs Jesaram S/O Pokharmal ...
2023 Latest Caselaw 6616 Raj/2

Citation : 2023 Latest Caselaw 6616 Raj/2
Judgement Date : 5 December, 2023

Rajasthan High Court

Smt Archana S/O Late Ravindra Kumar vs Jesaram S/O Pokharmal ... on 5 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

[2023:RJ-JP:37963]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

     S.B. Civil Miscellaneous Appeal No. 2641/2019

1.     Smt Archana S/o Late Ravindra Kumar, Aged
       About 39 Years, R/o Ward No. 18 New, Sikar
       Tehsil And District Sikar (Raj)
2.     Piyush S/o Ravindra Kumar, Aged About 20
       Years, R/o Ward No. 18 New, Sikar Tehsil And
       District Sikar (Raj)
3.     Himanshi D/o Ravindra Kumar, Aged About 18
       Years, R/o Ward No. 18 New, Sikar Tehsil And
       District Sikar (Raj)
4.     Manmohan S/o Ravindra Kumar, Aged About
       15 Years, Minor Through Natural Guardian
       Mother Smt. Archana, R/o Ward No. 18 New,
       Sikar Tehsil And District Sikar (Raj)
5.     Sanwarmal S/o Nagarmal, Aged About 71
       Years, R/o Ward No. 18 New, Sikar Tehsil And
       District Sikar (Raj)
6.     Bimla Devi W/o Sanwarmal, Aged About 56
       Years, R/o Ward No. 18 New, Sikar Tehsil And
       District Sikar (Raj)
                                                          ----Appellants
                                 Versus
1.     Jesaram S/o Pokharmal, R/o Dhani Bhakar
       Wali      Tan      Tapipalya,         P.s.    Ringus,       Tehsil
       Shrimadhopur District Sikar (Raj) (Vehicle
       Driver Vehicle Dumper Truck No. Rj 23 Ga
       6893)
2.     Narendra         Singh      S/o      Hinglaaj       Singh,    R/o
       Charan        Ka     Baas,       Bhauji      Ki     Dhani    Post
       Batdanau, Tehsil Lakshmangarh, District Sikar
       (Raj)      (Registered          Vehicel       Owner      Vehicle
       Dumper Truck No. Rj 23 Ga 6893)
3.     Magma Hdi General Insurance Company Ltd.
       Through Branch Manager, Second Floor, Sun


              (Downloaded on 06/12/2023 at 09:39:56 PM)
                                    [2023:RJ-JP:37963]              (2 of 2)                 [CMA-2641/2019]


                                          Plaza,        Second        Main        Pal       Road,   Near
                                          Batkatullakhan            Stadium,            Jodhpur     (Raj)
                                          (Insurance Company Of Vehicle Dumper Truck
                                          No. Rj 23 Ga 6893)
                                                                                        ----Respondents

For Appellant(s) : Mr. Akshat Chaudhary, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

05/12/2023

Learned counsel for appellants prays for

withdrawal of this civil misc. appeal.

In view of above, the civil misc. appeal is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /52

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