Sonu @ Sunil S/O Shri Kailash vs Iffco Tokio General Insurance Company ...
2023 Latest Caselaw 6611 Raj/2

Rajasthan High Court

Sonu @ Sunil S/O Shri Kailash vs Iffco Tokio General Insurance Company ... on 4 December, 2023

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:37724]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                        S.B. Civil Miscellaneous Appeal No. 1349/2023

                                   Sonu @ Sunil S/o Shri Kailash, Aged About 26
                                   Years, R/o Village Kharkadi, Tehsl Kotputli, District
                                   Jaipur, Rajasthan.                                       ----Appellant
                                                                   Versus
                                   1.     Iffco     Tokio       General       Insurance          Company
                                          Limited, Through Regional Manager Office
                                          Third Floor, Near Rajputana Khatipura Tiraha,
                                          Vaishali      Nagar,        Hanuman           Nagar,     Jaipur,
                                          Rajasthan (Insurance Company Of Vehicle
                                          Canter No. Rj-32-Ga-4755).
                                   2.     Suwalal S/o Shri Prabhatram, R/o Shriram
                                          Colony, Ward No. 1, Shahpura, District Jaipur,
                                          Rajasthan(Owner Of Vehicle Canter No. Rj-32-
                                          Ga-4755).
                                   3.     Kedar Yadav S/o Shri Hariram Yadav, R/o
                                          Pavta,        Tehsil      Kotputli,         District     Jaipur,
                                          Rajasthan(Driver Of Vehicle Canter No. Rj-32-
                                          Ga-4755).                                   ----Respondents

For Appellant(s) : None For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 04/12/2023

No one was present on behalf of the appellant

even in second round.

In view of above, the civil misc. appeal is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /104

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