Citation : 2023 Latest Caselaw 11041 Raj
Judgement Date : 20 December, 2023
[2023:RJ-JD:44667]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 6638/2023
Digvijay Singh Purawat S/o Shri Ghanshyam Singh Purawat,
Aged About 36 Years, R/o Sadar Bazar, Singoli, Dist. Bhilwara,
Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through PP
2. Bheru S/o Shri Narayan Bheel, R/o Present Meluni,
Sahada, Gangapur, Bhilwara, Raj.
----Respondents
For Petitioner(s) : Mr. Ramdeo Rajpurohit
For Respondent(s) : Mr. Muktyar Khan, PP
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Judgment
20/12/2023
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(YOGENDRA KUMAR PUROHIT),J 466-S N LOHRA/-
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