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Ladha Ram vs State Of Rajasthan (2023:Rj-Jd:41933)
2023 Latest Caselaw 10395 Raj

Citation : 2023 Latest Caselaw 10395 Raj
Judgement Date : 4 December, 2023

Rajasthan High Court - Jodhpur

Ladha Ram vs State Of Rajasthan (2023:Rj-Jd:41933) on 4 December, 2023

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

[2023:RJ-JD:41933]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
                   S.B. Criminal Misc(Pet.) No. 6889/2023

 Ladha Ram S/o Dhonkla Ram, Aged About 55 Years, R/o
 Gangala, Chohtan, Tehsil Ramsar, Dist. Barmer (Raj.)
                                                                       ----Petitioner
                                       Versus
 1.       State Of Rajasthan, Through Pp
 2.       Inspector General Of Police, Range - Jodhpur, Jodhpur.
 3.       The Superintendent Of Police, Barmer, Dist. Barmer.
 4.       S.h.o., Police Station - Chohtan, Dist. Barmer.
 5.       Virma Ram S/o Picharam, R/o Ghonia, Chohtan, Dist.
          Barmer (Raj.)
 6.       Ratan S/o Picharam, R/o Ghonia, Chohtan, Dist. Barmer
          (Raj.)
 7.       Bhera Ram S/o Picharam, R/o Ghonia, Chohtan, Dist.
          Barmer (Raj.)
 8.       Indri W/o Picharam, R/o Ghonia, Chohtan, Dist. Barmer
          (Raj.)
 9.       Mooli D/o Picharam, R/o Ghonia, Chohtan, Dist. Barmer
          (Raj.)
                                                                    ----Respondents


For Petitioner(s)            :     Mr. Roopa Ram Mundhan
For Respondent(s)            :     Mr. Laxman Solanki, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

04/12/2023

;ksX; yksd vfHk;kstd }kjk crk;k x;k fd bl izdj.k esa vkjksi&i= izLrqr gks pqdk gSA ;ksX; vf/koDrk ;kph us crk;k fd e`rdk ds ifr ds f[kykQ vkjksi&i= izLrqr gks pqdk gS] vU; eqyfteku ds laca/k esa v/khuLFk U;k;ky; esa

[2023:RJ-JD:41933] (2 of 2) [CRLMP-6889/2023]

fof/klEer~ dk;Zokgh djus dh Lora=rk ds lkFk ;g ;kfpdk tfj;s uksV izsl [kkfjt fd, tkus dk fuosnu fd;kA vr% ;g ;kfpdk vU; eqyfteku ds laca/k esa v/khuLFk U;k;ky; esa fof/klEer~ dk;Zokgh djus dh Lora=rk ds lkFk tfj;s uksV izsl [kkfjt dh tkrh gSA vU; dksbZ izkFkZuk i= yafcr gks rks og Hkh [kkfjt le>k tk,A

(YOGENDRA KUMAR PUROHIT),J 381-GauravG/-

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