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Jagdish @ Kalu vs State Of Rajasthan (2023:Rj-Jd:41812)
2023 Latest Caselaw 10372 Raj

Citation : 2023 Latest Caselaw 10372 Raj
Judgement Date : 2 December, 2023

Rajasthan High Court - Jodhpur

Jagdish @ Kalu vs State Of Rajasthan (2023:Rj-Jd:41812) on 2 December, 2023

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                   [2023:RJ-JD:41812]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                      S.B. Criminal Miscellaneous Bail Application No. 10324/2022

                                   Jagdish @ Kalu S/o Bherulal Bagriya, Aged About 28 Years, B/c
                                   Bagriya R/o Bopad Ps Sadar Nagour Tehsil And Dist. Nagour Raj.
                                   (At Present Lodged At Central Jail Ajmer)
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Zafar Khan
                                   For Respondent(s)         :     Mr. B. R. Bishnoi, PP



                                                   HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2023

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Hence, this bail application is dismissed as not pressed at

this stage.

(VIJAY BISHNOI),J 5-DivyaTak/-

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