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Babulal vs Dhanraj @ Dhannaram ...
2023 Latest Caselaw 10337 Raj

Citation : 2023 Latest Caselaw 10337 Raj
Judgement Date : 2 December, 2023

Rajasthan High Court - Jodhpur

Babulal vs Dhanraj @ Dhannaram ... on 2 December, 2023

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2023:RJ-JD:41677]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                        S.B. Civil Misc. Appeal No. 944/2020

                                   Babulal S/o Shri Somaram Meghwal, Aged About 32 Years, B/c
                                   Meghwal, R/o Nayakheda, Post Rampura, Tehsil And District
                                   Sirohi (Raj.)
                                                                                                           ----Appellant
                                                                            Versus
                                   1.       Dhanraj @ Dhannaram S/o Shri Lalaram, B/c Dewasi, R/o
                                            Village Post Rampura, Tehsil And District Sirohi (Raj.)
                                            (Driver Of Motorcycle No. Rj-14-Sv-5918)
                                   2.       Bajrang Singh S/o Shri Matu Singh, B/c Rajput, R/o
                                            113/318,        Agarwal         Farm,      Mansarovar,        Jaipur   (Raj.)
                                            (Registered Owner Of Motorcycle No. Rj-14-Sv-5918)
                                                                                                        ----Respondents


                                   For Appellant(s)              :     None
                                   For Respondent(s)             :     -



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 54-mayank/-

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