Kuldeep @ Kalu vs State Of Rajasthan
2023 Latest Caselaw 6610 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8759/2023

Kuldeep @ Kalu S/o Sheokaran, Aged About 40 Years, W.no. 15, Tibbi P.s., Tibbi, Dist. Hanumangarh. (Lodged In Dist. Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Ms. Priya Bishnoi For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/08/2023

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Hence, this bail application is dismissed as not pressed at

this stage.

(VIJAY BISHNOI),J 27-msrathore/-

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