Gani Mohammed vs State Of Rajasthan ...
2023 Latest Caselaw 6354 Raj

[2023:RJ-JD:26862]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2869/2023

Gani Mohammed S/o Shri Hameer Khan, Aged About 39 Years, R/o Subji Mandi, Kushal Pura, Tehsil Raipur, District Pali, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary-Cum-

Commissioner, Panchayati Raj Department, Government Secretariat, Jaipur, Rajasthan.

2. The Chief Executive Officer-Cum-Additional Examination Controller, Zila Parishad, Jalore Rajasthan.

3. The Chief Executive Officer-Cum-Additional Examination Controller, Zila Parishad, Barmer, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Hansraj Nimbar For Respondent(s) : Mr. Sunil Beniwal, AAG with Mr. Kunal Upadhyay

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

24/08/2023

1. Heard learned counsel for the parties.

2. Learned counsel for the parties are in agreement that the

controversy involved in the present case is squarely covered by a

judgment of this Court rendered in S.B. Civil Writ Petition

No.15620/2022 "Shankara Ram Chouhan Vs. State of

Rajasthan & Ors." decided on 24.01.2023.

3. For the self same reasons, the present writ petition is also

dismissed in view of the judgment rendered in the case of

Shankara Ram Chouhan (supra).

(VINIT KUMAR MATHUR),J 39-/Vivek/-

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