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Suresh Kumar vs State Of Rajasthan ...
2023 Latest Caselaw 6296 Raj

Citation : 2023 Latest Caselaw 6296 Raj
Judgement Date : 23 August, 2023

Rajasthan High Court - Jodhpur
Suresh Kumar vs State Of Rajasthan ... on 23 August, 2023
Bench: Vijay Bishnoi, Yogendra Kumar Purohit

[2023:RJ-JD:26805-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 517/2023

Suresh Kumar S/o Shri Chagan Lal Jat, Aged About 38 Years, Ward No. 16, Fateh Nagar, Distt. Udaipur. (Presently Lodged In Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. JVS Deora For Respondent(s) : Mr. R.R. Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

23/08/2023

Learned counsel for the appellant-applicant does not want to

press the instant application for suspension of sentence.

Hence, the instant application for suspension of sentence is

dismissed as not pressed.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

71-msrathore/-

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