Rai Singh vs Residents Of Tehsil Nimbahera ...
2023 Latest Caselaw 5538 Raj

[2023:RJ-JD:24578]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Restoration No. 23/2021

Rai Singh S/o Shri Dulhe Singh, Aged About 42 Years, R/o Sand Tehsil Nimbahera , Distt. Chittorgarh .

----Petitioner Versus

1. Residents Of Tehsil Nimbahera, Publication Through Tehsildar Nimbahera Distt. Chittorgarh.

2. Kesar Singh S/o Shri Dulhe Singh, B/c Rajput , R/o Sand Tehsil Nimbahera Distt. Chittorgarh.

3. District Forest Officer, Forest Department , Chittorgarh.

4. Life Insurance Corporation Of India, Branch Chittorgarh

5. Director, State Insurance And Provident Fund Department , Chittorgarh.

6. Bheru Singh S/o Ram Singh Rajput, R/o Aantri Tehsil Bhadesar Distt. Chittorgarh.

7. Bhanwar Singh S/o Ram Singh Rajput, R/o Aantri Tehsil Bhadesar Distt. Chittorgarh.

8. Mitthu Singh S/o Ram Singh Rajput, R/o Aantri Tehsil Bhadesar Distt. Chittorgarh.

9. Indra Bai D/o Ram Singh Rajput, R/o Aantri Tehsil Bhadesar Distt. Chittorgarh.

10. Shambhu Bai D/o Ram Singh Rajput, R/o Aantri Tehsil Bhadesar Distt. Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Dilip Singh Rathore For Respondent(s) : Mr. PD Bohra

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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[2023:RJ-JD:24578] (2 of 2) [CRES-23/2021]

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(YOGENDRA KUMAR PUROHIT),J

82-mayank/-

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