Hanman Singh S/O Shri Ramsingh ... vs Manohar Lal S/O Sohan Lal ...
2023 Latest Caselaw 4469 Raj/2

                                   [2023:RJ-JP:20187]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 10619/2019

                                   Hanman Singh S/o Shri Ramsingh Adopted Son Of Surjan Singh,
                                   R/o Sukhsing Ka Bas, Tehsil Shrimadhopur, District Sikar
                                                                                                      ----Petitioner
                                                                       Versus
                                   Manohar Lal S/o Sohan Lal, R/o Balwad, Tehsil Shrimadhopur,
                                   District Sikar
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /56

Powered by TCPDF (www.tcpdf.org)