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Jagdish Prasad Upadhyay S/O Late ... vs Manoj Chhabra S/O Shri Chandra ...
2023 Latest Caselaw 4426 Raj/2

Citation : 2023 Latest Caselaw 4426 Raj/2
Judgement Date : 31 August, 2023

Rajasthan High Court
Jagdish Prasad Upadhyay S/O Late ... vs Manoj Chhabra S/O Shri Chandra ... on 31 August, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:20058]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                  S.B. Civil Writ Petition No. 6069/2019

1.       Jagdish Prasad Upadhyay S/o Late Shri Koode Ram
         Upadhyay, Aged About 83 Years, By Caste Brahmin,
         Resident Of 20, Jawahar Nagar Colony, Near Arya Samaj
         Mandir, Bajariya, Sawaimadhopur, Presently Residing At
         Khanna Nagar, Jawalapur, Tehsil And District Haridwar,
         Uttarkhand Through Power Of Attorney Holder Smt. Kanta
         Upadhyay, Age About 64 Years, Resident Of 20, Jawahar
         Nagar       Colony,     Near      Arya      Samaj          Mandir,   Bajariya,
         Sawaimadhopur, Rajasthan Presently Residing At Khanna
         Nagar,       Jawalapur,        Tehsil       And        District      Haridwar,
         Uttarkhand.
2.       Smt. Kanta Upadhyay W/o Shri Jagdish Prasad Upadhyay,
         Aged About 64 Years, Resident Of 20, Jawahar Nagar
         Colony,       Near         Arya        Samaj          Mandir,        Bajariya,
         Sawaimadhopur, Rajasthan Presently Residing At Khanna
         Nagar,       Jawalapur,        Tehsil       And        District      Haridwar,
         Uttarkhand.
                                                                        ----Petitioners
                                       Versus
1.       Manoj Chhabra S/o Shri Chandra Prakash Chhabra, Aged
         About 42 Years, By Caste Jain, Resident Of Sanghi
         Mohalla, Sawaimadhopur City, Rajasthan.
2.       Naresh Baj S/o Shri Nathu Lal Baj, Aged About 62 Years,
         By Caste Jain, Resident Of Bal Mandir Colony, Bajariya,
         Sawaimadhopur.
3.       Manish Kumar S/o Jagdish Prasad Upadhyay, Aged About
         38 Years, By Caste Brahmin, Resident Of 20, Jawahar
         Nagar       Colony,     Near      Arya      Samaj          Mandir,   Bajariya,
         Sawaimadhopur, Presently Residing At Khanna Nagar,
         Jawalapur, Tehsil And District Haridwar, Uttarkhand.
4.       Mathura Lal Meena S/o Shri Vijaya Ram Meena, Aged
         About 66 Years, By Caste Meena, Resident Of Keshav
         Nagar, Sawaimadhopur.
5.       Sub- Registrar, Sawaimadhopur, Office Of Sub-Registrar
         Sawaimadhopur,              District         Collectoriate           Premises,
         Sawaimadhopur.
                                                                     ----Respondents

[2023:RJ-JP:20058] (2 of 2) [CW-6069/2019]

For Petitioner(s) : Mr. Mukesh Dudi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

Counsel for the petitioners seeks permission to withdraw the

civil writ petition.

Permission as sought for is granted.

Therefore, the civil writ petition is dismissed as withdrawn.

(GANESH RAM MEENA),J

Seema/49

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