Saurabh Sharma S/O Shri Surendra ... vs The State Of Rajasthan ...
2023 Latest Caselaw 4419 Raj/2

                                   [2023:RJ-JP:20178]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 20227/2019

                                   Saurabh Sharma S/o Shri Surendra Sharma, Aged About 26
                                   Years, R/o Plot No. 118/241, Mansarovar, District Jaipur (Raj.).
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       The State Of Rajasthan, Through Secretary, Transport
                                            Department, Jaipur (Raj.).
                                   2.       The      District      Transport         Authority        (License),     Jhalana
                                            Doongari, District Jaipur (Rajasthan).
                                   3.       The Regional Transport Authority, Jhalana Doongari,
                                            District Jaipur (Raj.).
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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