Citation : 2023 Latest Caselaw 4416 Raj/2
Judgement Date : 31 August, 2023
[2023:RJ-JP:20188]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 394/2020
K.m.b. Veterinary Nursing Training Institute, Meena Bas (Semli),
Nagar (Bharatpur) Through Its Secretary, Ramswaroop Meena
S/o Moola Ram Meena, Aged About 65 Years, R/o Village
Lodhahedi, Tehsil Nagar, District Bharatpur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Animal Husbandry
Department, Govt. Of Rajasthan, Secretariat, Jaipur
2. Director, Animal Husbandry Department, Rajasthan, Tonk
Road Jaipur
3. Rajasthan University Of Veterinary And Animal Sciences,
Bikaner Through Registrar
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
31/08/2023
No one has put in appearance on behalf of the petitioner in
the second round also.
Therefore, the present writ petition is dismissed for non-
prosecution.
Since the main petition has been dismissed for non-
prosecution, the stay application and all other pending
application/s, if any, also stands dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /57
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