Manoj Son Of Shri Mahadev Nath vs State Of Rajasthan ...
2023 Latest Caselaw 4410 Raj/2

[2023:RJ-JP:20182]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4980/2021

Manoj Son Of Shri Mahadev Nath, Aged About 32 Years, Resident
Of Village Punchhari, Tehsil Deeg District Bharatpur
                                                                        ----Petitioner
                                         Versus
1.       State Of Rajasthan, Through Collector, Bharatpur
2.       Tehsildar Tehsil Deeg, District Bharatpur
3.       Satish Nath Son Of Mahadev Nath, R/o Village Punchhari,
         Tehsil Deeg, District Bharatpur
4.       Ashok Nath Son Of Mahadev Nath, R/o Village Punchhari,
         Tehsil Deeg, District Bharatpur
5.       Parag Nath Son Of Mahadev Nath, R/o Village Punchhari,
         Tehsil Deeg, District Bharatpur
6.       Ramnath Son Of Girraj Nath, R/o Village Punchhari, Tehsil
         Deeg, District Bharatpur
7.       Smt. Gayatri Wife Of Gopal Nath, R/o Village Punchhari,
         Tehsil Deeg, District Bharatpur
8.       Hariom Son Of Gopal Nath, R/o Village Punchhari, Tehsil
         Deeg, District Bharatpur
9.       Tinchu Nath Son Of Gopal Nath, R/o Village Punchhari,
         Tehsil Deeg, District Bharatpur
10.      Pankaj Nath Son Of Gopal Nath, R/o Village Punchhari,
         Tehsil Deeg, District Bharatpur
11.      Ramdas Nath Son Of Girraj Nath, Through Power Of
         Attorney Holder Suresh Nath Son Of Bhajan Nath R/o
         Village Punchhari, Tehsil Deeg, District Bharatpur
12.      Rakesh Nath Son Of Bhagwandas Nath, R/o Village
         Punchhari, Tehsil Deeg, District Bharatpur
13.      Baxu        Nath    Son    Of    Bhagwandas            Nath,   R/o   Village
         Punchhari, Tehsil Deeg, District Bharatpur
14.      Sanjunath          Son    Of    Bhagwandas            Nath,    R/o   Village
         Punchhari, Tehsil Deeg, District Bharatpur
15.      Deepchand Nath Son Of Mahadev Nath, R/o Village
         Punchhari, Tehsil Deeg, District Bharatpur
16.      Suresh Nath Son Of Bhajan Nath, R/o Village Punchhari,


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                                    [2023:RJ-JP:20182]                         (2 of 2)                          [CW-4980/2021]


                                            Tehsil Deeg, District Bharatpur
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /43

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