Citation : 2023 Latest Caselaw 4391 Raj/2
Judgement Date : 29 August, 2023
[2023:RJ-JP:19743]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 955/2017
In
S.B. Civil First Appeal No.813/2004
1. Durga S/o Ghisya since deceased through his legal
representatives:-
1/1.Smt. Sushila Devi W/o Late Shri Durga Lal, Aged
About 70 Years, R/o 51, Vishvesariya Nagar Extension,
Gopalpura Bypass, Jaipur.
1/2.Subhash Chand Gupta S/o Late Shri Durga Lal, Aged
About 54 Years, R/o 51, Vishvesariya Nagar Extension,
Gopalpura Bypass, Jaipur.
1/3.Satish Kumar Gupta S/o Late Shri Durga Lal, Aged
About 52 Years, R/o 51, Vishvesariya Nagar Extension,
Gopalpura Bypass, Jaipur.
1/4.Sunil Chand Gupta S/o Late Shri Durga Lal, Aged
About 50 Years, R/o 233/19, Sector 23, Pratap Nagar,
Sanganer, Jaipur.
1/5.Vinod Kumar Gupta S/o Late Shri Durga Lal, Aged
About 48 Years, R/o 51, Vishvesariya Nagar Extension,
Gopalpura Bypass, Jaipur.
2. Ballabh S/o Ghisya,
3. Jagannath S/o Ramswaroop,
4. Manoj S/o Ram Swaroop,
All are residents of Town Karauli, District Karauli.
----Petitioners
Versus
1. Vishnu S/o Late Ram Dayal,
2. Prem son of Late Ram Dayal,
3. Mahesh S/o Late Ram Dayal,
4. Shyam son of Late Ram Dayal,
All are resident of Bhudara Bazar, karauli, Tehsil and
District Karauli.
5. Ramesh S/o Late Shri Fakira Lal since deceased through
his legal representatives:-
5/1.Purshottam Garg son of Late Ramesh.
5/2.Vishambhar Garg son of Late Ramesh.
5/3.Jitendra Garg son of Late Ramesh.
(Downloaded on 11/11/2023 at 07:38:38 PM)
[2023:RJ-JP:19743] (2 of 3) [CCP-955/2017]
5/4.Sanju Garg son of Late Ramesh
Nos. 2/1 to 2/4 all are residents of Bhudara Bazar,
Karauli, Tehsil and District Karauli.
5/5.Gudiya daughter of late Ramesh wife of Ram Babu
(Khedia Wale), resident of Near SDM Court, Hindaun City,
District Karauli.
5/6.Sharda D/o Late Ramesh W/o Vishnu, (Expalor Wale),
R/o Gudha Chandraji Road, Nadoti, District Sawai
Madhopur.
5/7.Chauthi Daughter of Late Ramesh wife of Lalit (Piloda
Wale,) resident of C/o Lalit Brothers, New Aanaj Mandi,
Gangapur City, District Sawai Madhopur.
6. Suresh S/o Late Fakira Lal,
7. Tej Prakash Mahajan adopted son of Late Shri Laxmi
Chand who was son of Late Fakira Lal,
All are residents of Bhudara Bazar, Karauli, Tehsil and
District Karauli.
----Respondents/Contemnors
Connected With S.B. Civil Contempt Petition No. 534/2017 In S.B. Civil First Appeal No.813/2004
1. Durga S/o Ghishya, aged about 75 years,
2. Ballabh S/o Ghishya, aged about 66 years,
3. Jagannath S/o Ramswaroop, aged about 43 years,
4. Manoj S/o Ramswaroop, All are resident of Town Karauli, District Karauli.
----Petitioners Versus Ramesh S/o Late Shri Fakira Lal, aged about 72 years, R/o Bhundara Bazar, Karauli, District Karauli.
----Complainant Respondent
For Petitioner(s) : Mr. D.K. Garg For Respondent(s) : Mr. Manoj Bhardwaj Mr. Ripu Daman Singh Naruka
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
[2023:RJ-JP:19743] (3 of 3) [CCP-955/2017]
Judgment / Order
29/08/2023
In view of death of the respondent no.5/contemnor (CCP
No.955/2017), learned counsel for the petitioners submits that
these contempt petitions are rendered infructuous.
The same are dismissed accordingly
Notices are discharged.
(MAHENDAR KUMAR GOYAL),J
Sudha/38-39
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