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Mukesh Kumar Choudhary S/O Suraj ... vs Ashwani Bhagat ...
2023 Latest Caselaw 4378 Raj/2

Citation : 2023 Latest Caselaw 4378 Raj/2
Judgement Date : 29 August, 2023

Rajasthan High Court
Mukesh Kumar Choudhary S/O Suraj ... vs Ashwani Bhagat ... on 29 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:19763]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Application No. 55/2020
                                                                        In
                                                   S.B. Civil Contempt Petition No.784/2015

                                    1.         Mukesh Kumar Choudhary S/o Suraj Mal Choudhary, R/o
                                               Village And Post Sondifal, Tehsil Peeplu, District Tonk
                                               (Raj)
                                    2.         Baldev S/o Banwari Lal, R/o Village And Post Dhilki Jatan,
                                               Tehsil Nohar, District Hanumangarh.
                                    3.         Kamlesh Sain S/o Rampal Sain, R/o Village And Post
                                               Panchar, Via Kalwar, District, Jaipur.
                                    4.         Arjun Ram S/o Hanumanram, R/o Village And Post Katar
                                               Badi, Tehsil Bidasar, District Churu.
                                    5.         Anil Kumar Buri S/o Ramawatar Singh Buri, R/o Village
                                               And Post Memdari, Via Mukundgarh, District Jhunjhunu.
                                    6.         Kamlesh Kumar S/o Guljhari Lal, R/o Village Durana Ka
                                               Bass (Chatapura) Post Durana, Via Nua, District
                                               Jhunjhunu.
                                    7.         Divya Bharia S/o Shri Jai Singh Bharia, aged about 23
                                               years, R/o Village And Post Bagar Jatawas, Tehsil And
                                               District Jhunjhunu.
                                    8.         Naresh Kumar S/o Shri Bagrawat, Aged About 27 Years,
                                               R/o Village Rajburiya, Tehsil Rajgarh, District Churu.
                                                                                                           ----Petitioners
                                                                            Versus
                                    1.         Ashwani   Bhagat,   Secretary,    Animal                          Husbandry
                                               Department, Government Secretariat, Jaipur.
                                    2.         Ajay Kumar Gupta, Director, Department Of Animal
                                               Husbandry, Government Of Rajasthan, Jaipur.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Giriraj Rajoria for Mr. Ram Pratap Saini

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 29/08/2023

Learned counsel for the applicants submits that this

miscellaneous application is rendered infructuous.

The miscellaneous application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J Manish/58

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