Ummed Singh And Anr vs Parasram (2023:Rj-Jp:19719)
2023 Latest Caselaw 4355 Raj/2

                                   [2023:RJ-JP:19719]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil Second Appeal No. 714/2017

                                   1.          Ummed Singh S/o Sh. Babu, aged about 33 years,
                                   2.          Lekhraj S/o Sh. Babu, aged about 31 years,
                                               Both   R/o    Mahalpur         Kachhi,       Tehsil      Roopwas,   Distt.
                                               Bharatpur, Rajasthan
                                                                                          ----Appellants/Defendants
                                                                           Versus
                                   Parasram S/o Murari Lal, aged about 45 years, R/o Baroli
                                   Brahman, Tehsil Roopwas, Distt. Bharatpur, Rajasthan
                                                                                              ----Respondent/Plaintiff

For Appellant(s) : Mr. Satish Kumar For Respondent(s) : Mr. Brahm Prakash for Mr. Sukhdev Singh Solanki

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

29/08/2023

After making submissions at length and failing to satisfy this

Court that either inordinate delay in preferring the civil second

appeal deserves to be condoned or that the civil second appeal

involves any substantial question of law, learned counsel for the

appellants wants to withdraw this misconceived and frivolous civil

second appeal.

The civil second appeal is dismissed accordingly.

The pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/286

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