Citation : 2023 Latest Caselaw 4354 Raj/2
Judgement Date : 29 August, 2023
[2023:RJ-JP:19914-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 7039/2022
1. Shree Ram Niwas S/o Shree Tansukh Ram, Village- Tajsar,
Fatehpur, District-Sikar
2. M/s. Chaudary Bricks Udhyog, Through Its Proprietor
Shree Jagmal Singh Bhinda Bharni, Srimadhopur District-
Sikar.
3. M/s. Sai Pooja Industries, Through Its Proprietor Shree
Prabhudayal Jat Bus Stand, Bharni, Sri Madhopur District-
Sikar
4. M/s. Gayatri Bricks Udhyog, Through Its Proprietor Shree
Banwari Lal Bus Stand, Bharni, Sri Madhopur District-
Sikar
5. M/s. Ghosalya Bricks Company, Through Its Proprietor
Shree Goru Ram Jat Ringus Road, Bharni District-Sikar
6. M/s. Dhud Bricks Udhyog, Through Its Proprietor Smt.
Jhimku Devi Ringus Road, Chilawali, Sri Madhopur
District-Sikar
7. M/s. Yadav Bricks Udhyog, Through Its Proprietor Shree
Bhagirath Mal Yadav Ringus Road, Srimadhopur District-
Sikar
8. M/s. Shree Shyam Bricks Udhyog, Through Its Proprietor
Shree Raghuveer Singh Mau Road, Srimadhopur District-
Sikar
9. M/s. Balaji Bricks Company, Through Its Proprietor Shree
Om Prakash Chakbawdi, Chaukri Road, Srimadhopur
District-Sikar
10. M/s. Paras Bricks Udhyog, Through Its Proprietor Shri
Rajesh Kumar Jangid Chaukri Road, Basdi Srimadhopur
District-Sikar
11. M/s. Shyam Bricks Industries, Through Its Proprietor Shri
Madan Lal Gurjar Neemkathana Road, Chala, District-
Sikar
12. M/s Chetak Bricks Udhyog, Through Its Proprietor Shri
Bahadur Singh Near By Bharani Stand, Shrimadhopur
Dist- Sikar
13. M/s. Puja Bricks Udhyog, Through Its Proprietor Shri Ram
Pal Gokulka Bas, District-Sikar
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14. M/s. Anjani Bricks Udhyog, Through Its Proprietor Shri
Ram Kumar Maji Sahab Ki Dhani, Vaya Palsana, District-
Sikar
15. M/s. Kamal Bricks Company, Through Its Proprietor Shri
Jagmal Yadav Kotputali Road Rajpura, Patan, District
-Sikar
16. M/s. Kapil Bricks Udhyog, Through Its Proprietor Smt.
Santara Devi Chetandas Ki Dhani ,vaya Palsana, District-
Sikar
17. M/s. Laxmi Bricks Udhyog, Through Its Proprietor Shri
Sagar Singh Barsinghpura,dataramgadh, District-Sikar
18. M/s. Mayank Bricks Udhyog, Through Its Proprietor Shri
Nathu Ram Vijaya Nagar, Palsana Dataramgadh, District-
Sikar
19. M/s. Shiv Shakti Bricks Udhyog, Through Its Proprietor
Shri Fulchand Choudhary Madhani Mandha
Dantaramgadh, District-Sikar
20. M/s. Mahavir Bricks Udhyog, Through Its Proprietor Smt.
Sita Devi Chala, Neemkathana, District-Sikar
21. M/s. Vinayak Eat Udhyog, Through Its Proprietor Shree
Pravendra Kumar Fanan Dhani Fannaki, Hiranagar
District-Sikar
22. M/s. Tejaji Bricks Udhyog, Through Its Proprietor Shri
Mukesh Kumar Godwas/hiranagar District-Sikar
23. M/s. Durga Bricks Company, Through Its Proprietor Shri
Ashok Kumar Kasana Jatwas-Hasampur District- Sikar
24. M/s. Ganpati Bricks Udhyog/ent Udhyog, Through Its
Proprietor Shri Sanwarmal Jat Bhudoli Road Neemkathana
District-Sikar
25. M/s. Navin Bricks Company, Through Its Proprietor Shri
Ramesh Kumar Gupta Basdi District-Sikar
26. M/s. Kharra Bricks Company, Through Its Proprietor
Shree Babulal Bijarnia Hope, Dhulepura, Shrimadhopur
District-Sikar
27. M/s. Kudi Bricks Company, Through Its Proprietor Shree
Rameshwar Lal Kuri Hod District-Sikar
28. Shree Bhudarmal Kumawat, Through Its Proprietor Shree
Bhudhar Mal Ward No. 10 Dhani Pujari Wali Gram Mau,
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Srimadhopur District- Sikar
29. Shree Ram Jat, Through Its Proprietor Shree Ram Jat
Ward No. 1 Dhani Jhajhdiya Wali Kalyanpura Srimadhopur
District-Sikar
----Petitioners
Versus
1. Union Of India, Through Secretary, Finance Department,
New Delhi.
2. The State Of Rajasthan, Through Secretary, Finance
Department, (Tax Division) Jaipur.
3. The State Of Rajasthan, Through Secretary, Rajasthan
Mining And Land Department, Jaipur.
4. Assistant Commissioner, State-Tax, Neemkathana, Sikar,
Rajasthan.
5. Assistant Commissioner, State-Tax, Shrimadhopur, Sikar,
Rajasthan.
6. Assistant Commissioner, State-Tax, Sikar, Rajasthan.
----Respondents
For Petitioner(s) : None present For Respondent No.1 : Mr. Devesh Yadav on behalf of Mr. R.D. Rastogi, ASG For Respondent Mr. Jai Lodha
HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE SAMEER JAIN
Order
29/08/2023 (ORAL):
1. Learned counsel for the respondents has produced a copy of
the judgment passed by a Division Bench of this Court dated
27.09.2022 in D.B. Civil Writ Petition No.8109/2022,
Sudershan Lal Gupta Contractor vs. Union of India & Ors.
and other connected matters.
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2. Case has been called twice and none of the occasion,
Counsel for the petitioners has put in appearance.
3. The writ petition is accordingly dismissed for non-
prosecution.
(SAMEER JAIN),J (AUGUSTINE GEORGE MASIH),CJ
Kamlesh Kumar/Satyendra/38
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