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Rajendra Singh Chauhan S/O Sh. ... vs State Of Rajasthan ...
2023 Latest Caselaw 4344 Raj/2

Citation : 2023 Latest Caselaw 4344 Raj/2
Judgement Date : 28 August, 2023

Rajasthan High Court
Rajendra Singh Chauhan S/O Sh. ... vs State Of Rajasthan ... on 28 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:19481]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil Contempt Petition No. 130/2019

                                                                             In

                                                      S.B. Civil Writ Petition No.15272/2018

                                   Rajendra Singh Chauhan S/o Sh. Khuman Singh Ji, Aged About
                                   60 Years, Dy. Conservator Of Forest (Law) In The Office Of Chief
                                   Conservator Of Forest, Kota (Now Retired And Residing At 36,
                                   Tilak Nagar, Hiran Migri Sector-3, Udaipur)
                                                                                                            ----Petitioner
                                                                          Versus
                                   1.         State Of Rajasthan, Through Principal Secretary, Forest
                                              Department, Government Secretariat, Jaipur
                                   2.         Shri    Sudarshan        Sethi,      Principal           Secretary,   Forest
                                              Department, Government Secretariat, Jaipur
                                   3.         Shri Ratna Swami, Principal Chief Conservator Of Forest
                                              (Hoff), Van Bhawan Jaipur
                                   4.         Shri Hari Krishan Saraswat, Dy. Conservator Of Forest,
                                              Through Principal Chief Conservator Of Forest (Hoff), Van
                                              Bhawan, Jaipur
                                                                                     ----Respondents-Contemnors

For Petitioner(s) : Mr. Vijay Pathak For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 28/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition as he has instructions to avail the appropriate

remedy available under the law for redressal of his grievance(s).

The contempt petition is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/38

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