Sunil Kumar Sharma S/O Shri Ramji ... vs Shri Pawan Kumar Goyal, ...
2023 Latest Caselaw 4332 Raj/2

                                   [2023:RJ-JP:19500]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1070/2022
                                                                        In
                                                     S.B. Civil Writ Petition No.9916/2017

                                    Sunil Kumar Sharma S/o Shri Ramji Lal Sharma, Aged About 39
                                    Years, R/o Village And Post Naroli, Tehsil Bhusawar, District
                                    Bharatpur.
                                                                                                     ----Petitioner
                                                                        Versus
                                    1.         Shri Pawan Kumar Goyal, Principal Secretary, Education
                                               Department Govt. Of Rajasthan, Secretariat, Jaipur.
                                    2.         Aparna Arora, Secretary/commissioner, Department Of
                                               Rural Development And Panchayati Raj, Govt. Of
                                               Rajasthan, Govt. Secretariat, Jaipur.
                                    3.         Shri Narpat Singh Gurjar, Block Elementary Education
                                               Officer, Block Bhusawar, District Bharatpur.
                                    4.         State Of Rajasthan, Through Principal Secretary,
                                               Edcuation Department Govt. Of Rajasthan, Secretariat,
                                               Jaipur.
                                                                                   ----Respondents-Contemnors

For Petitioner(s) : Mr. Umashanker Pandey For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 28/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition with liberty to assail the order dated 06.05.2023

passed by the respondents rejecting his representation by way of

an appropriate remedy available under the law.

The prayer is not opposed by the learned counsel for the

respondents.

In view thereof, this contempt petition is dismissed as

withdrawn with liberty as aforesaid.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J Manish/66

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