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Murari Lal Gurjar S/O Shri ... vs Smt. Aparna Arora, Ias Principal ...
2023 Latest Caselaw 4318 Raj/2

Citation : 2023 Latest Caselaw 4318 Raj/2
Judgement Date : 28 August, 2023

Rajasthan High Court
Murari Lal Gurjar S/O Shri ... vs Smt. Aparna Arora, Ias Principal ... on 28 August, 2023
Bench: Mahendar Kumar Goyal
[2023:RJ-JP:19495]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 189/2022
                                           In
                     S.B. Civil Writ Petition No.410/2021

1.       Murari Lal Gurjar S/o Shri Radheyshyam Gurjar, aged
         abpit 25 years, R/o Village Post Brnawada, Tehsil
         Khandar, District Sawai Madhopur. At Present Working As
         Security Guard In Bharat Nirman Rajeev Gandhi Seva
         Kendra At Gram Panchayat Brnawad, Panchayat Samiti
         Khandar, District Sawai Madhopur.
2.       Bharat Lal Jat S/o Shri Radheyshyam Jat, Aged About 36
         Years, R/o Village Kosra, Tehsil Khandar, District Sawai
         Madhopur. At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Kosra, Panchayat Samiti Khandar, District
         Sawai Madhopur.
3.       Bajranga Jat S/o Shri Girdhari Jat, Aged About 46 Years,
         Village And Post Mei Kalan Tehsil Khandar, District Sawai
         Madhopur At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Mei Kalan, Panchayat Samiti Khandar, District
         Sawai Madhopur.
4.       Dayal Jat S/o Shri Laxmi Jat, R/o Village And Post Kuredi,
         Tehsil Khandar, District Sawai Madhopur. At Present
         Working As Security Guard In Bharat Nirman Rajeev
         Gandhi Seva Kendra At Gram Panchayat Kuredi,
         Panchayat Samiti Khandar, District Sawai Madhopur.
5.       Vijay Singh Gurjar S/o Shri Radheshyam Gurjar, Aged
         About 26 Years, R/o Village And Post Baler, Tehsil
         Khandar, District Sawai Madhopur At Present Working As
         Security Guard In Bharat Nirman Rajeev Gandhi Seva
         Kendra At Gram Panchayat Baler Panchayat Samiti
         Khandar, District Sawai Madhopur.
6.       Jagdish Jat S/o Shri Dhinya Jat, R/o Village And Post
         Kyarda Kalan, Tehsil Khandar District Sawai Madhopur. At
         Present Working As Security Guard In Bharat Nirman
         Rajeev Gandhi Seva Kendra At Gram Panchayat Kyarda
         Kalan, Panchayat Samiti Khandar, District Sawai
         Madhopur.
7.       Hari Mohan Jat S/o Shri Ram Kalyan Jat, aged about 37
         years, R/o Village And Post Bhehramda Kalan Tehsil
         Khandar, District Sawai Madhopur At Present Working As
         Security Guard In Bharat Nirman Rajeev Gandhi Seva
         Kendra At Gram Panchayat Bhehramda Kalan Panchayat
         Samiti Khandar, District Sawai Madhopur.
8.       Hari Ballabh Jat S/o Shri Naga Ram Jat, Aged About 44
         Years, R/o Village And Post Redawad Tehsil Khandar,
         District Sawai Madhopur. At Present Working As Security


                        (Downloaded on 11/11/2023 at 07:37:27 PM)
 [2023:RJ-JP:19495]                   (2 of 3)                    [CCP-189/2022]


         Guard In Bharat Nirman Rajeev Gandhi Seva Kendra At
         Gram Panchayat Redawad Panchayat Samiti Khandar,
         District Sawai Madhopur.
9.       Ramesh Chand Sain S/o Shri Ram Prasad Sain, R/o
         Village Seengaur Kalan, Tehsil Khandar District Sawai
         Madhopur. At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Seengaur Kalan Panchayat Samiti Khandar,
         District Sawai Madhopur.
10.      Mannu S/o Shri Hari Narayan Sain, Aged About 56 Years,
         R/o Village And Post Naypur, Tehsil Khandar, District
         Sawai Madhopur At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Naypur, Panchayat Samiti Khandar, District
         Sawai Madhopur.
11.      Ramakant Tiwadi S/o Shri Satya Narayan Tiwadi, R/o
         Village And Post Khandar Tehsil Khandar, District Sawai
         Madhopur At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Khandar, Panchayat Samiti Khandar, District
         Sawai Madhopur.
12.      Jagdish Bairwa S/o Shri Panchu Lal Bairwa, Aged About
         50 Years, R/o Village And Post Chitara Tehsil Khandar
         District Sawai Madhopur. At present working as Security
         Guard in Bharat Nirman Rajeev Gandhi Seva Kendra
         Gram Panchayat Chitara, Panchayat Samiti, Khandar,
         District Sawai Madhopur.
13.      Ram Charan Sain S/o Shri Brijmohan Sain, Aged About 38
         Years, R/o Village And Post Pali, Tehsil Khandar, District
         Sawai Madhopur. At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Pali Panchayat Samiti Khandar, District Sawai
         Madhopur.
14.      Ramesh Gurjar S/o Shri Mangi Lal Gurjar, Aged About 28
         Years, R/o Village And Post Lahsoda,tehsil Khandar,
         District Sawai Madhopur. At Present Working As Security
         Guard In Bharat Nirman Rajeev Gandhi Seva Kendra At
         Gram Panchayat Lahsoda Panchayat Samiti Khandar,
         District Sawai Madhopur.
15.      Ram Sahay Bairwa S/o Shri Sukharam Bairwa, R/o Village
         And Post Rampura, Tehsil Khandar, District Sawai
         Madhopur. At Present Working As Security Guard In
         Bharat Nirman Rajeev Gandhi Seva Kendra At Gram
         Panchayat Rampura, Panchayat Samiti Khandar, District
         Sawai Madhopur.
16.      Narendra Sharma S/o Shri Banshi Lal Sharma, Aged
         About 30 Years, R/o Village And Post Dumoda, Tehsil
         Khandar, District Sawai Madhopur.at Present Working As
         Security Guard In Bharat Nirman Rajeev Gandhi Seva
         Kendra At Gram Panchayat Dumoda Panchayat Samiti


                     (Downloaded on 11/11/2023 at 07:37:27 PM)
                                    [2023:RJ-JP:19495]                       (3 of 3)                         [CCP-189/2022]


                                               Khandar, District Sawai Madhopur.
                                                                                                           ----Petitioners
                                                                            Versus
                                    1.         Smt. Aparna Arora, IAS, Principal Secretary, Rural
                                               Development      And     Panchayati Raj Department,
                                               Secretariat, Rajasthan, Jaipur.
                                    2.         Shri P.c. Kishan Commissioner, Rural Development And
                                               Panchayati Raj Department, Secretariat, Rajasthan,
                                               Jaipur. (Raj.)
                                    3.         Shri Uttam Singh Shekhawat, Chief Executive Officer Zila
                                               Parishad Sawai Madhopur. District Sawai Madhopur.
                                    4.         Shri Radheshyam Sharma Block Development Officer,
                                               Panchayat Samiti Khandar, District Sawai Madhopur.
                                    5.         The State Of Rajasthan Through Additional Chief
                                               Secretary, Rural Development And Panchayati Raj
                                               Department, Secretariat, Rajasthan, Jaipur. (Raj.)
                                                                                       ----Respondents/contemnors

For Petitioner(s) : Mr. Tarun Choudhary For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

28/08/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/56

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