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Smt. Soniya Goyal W/O Shri Kanisk ... vs Shri Ravi Pahawa ...
2023 Latest Caselaw 4302 Raj/2

Citation : 2023 Latest Caselaw 4302 Raj/2
Judgement Date : 25 August, 2023

Rajasthan High Court
Smt. Soniya Goyal W/O Shri Kanisk ... vs Shri Ravi Pahawa ... on 25 August, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:19357]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 646/2023

                                                                                In

                                                        S.B. Civil Writ Petition No.7723/2023

                                    Smt. Soniya Goyal W/o Shri Kanisk Agarwal, Aged About 27
                                    Years, R/o Village Pur, Block Kotkasim District Alwar (Rajasthan)
                                                                                                            ----Petitioner
                                                                            Versus
                                    1.      Shri     Ravi     Pahawa,         Additional        Director    Post   Office,
                                            Government Of India Dak Bhawan, New Delhi.
                                    2.      Shriman         Satish     Solanki,        Mukhya        Dak   Post    Master
                                            General , Khasa Kothi Circle Jaipur.
                                    3.      Shriman Sitaram Saini, Up Adhikshak Post Office Alwar
                                            Sambhag, District Alwar Rajasthan.
                                    4.      Shriman Ganesh Meena, Dakghar Adhidarshak Ii Uttar
                                            Upkhand Alwar District Alwar Rajasthan.
                                    5.      Smt Suman, Assistant Post Master Alwar Mukhyalaya
                                            Alwar.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Sudhir Gupta For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

25/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/292

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