Ramesh Chand Bundela vs Shri J C Mohanti And Anr ...
2023 Latest Caselaw 4174 Raj/2

                                   [2023:RJ-JP:19080]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 297/2018

                                                                            In

                                                     S.B. Civil Writ Petition No.12273/2016

                                   Ramesh Chand Bundela S/o Shri Shiv Karan Bundela, aged about
                                   65 years, R/o House No. 2/101 Housing Board Colony, Near Bus
                                   Depot, Sikar Rajasthan
                                                                                                         ----Petitioner
                                                                         Versus
                                   1.          Shri J.C. Mohanti, Chairman, Rajasthan State Sports
                                               Council, Sawai Mansingh Stadium, Jaipur
                                   2.          Shri Narain Singh, Secretary, Rajasthan State Sports
                                               Council, Sawai Mansingh Stadium, Jaipur
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) : Mr. Jai Raj Tantia

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

Notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Sudha/170

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