Manohar Lal S/O Late Shri ... vs Babu Lal Son Of Shri Sonya ...
2023 Latest Caselaw 4172 Raj/2

                                   [2023:RJ-JP:19174]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 518/2021

                                                                               In

                                                        S.B. Civil Second Apeal No.506/2006

                                    Manohar Lal S/o Late Shri Moolchand, R/o Village Ghosrana,
                                    Tehsil Kathumar, District Alwar (Raj.)
                                                                                                        ----Petitioner
                                                                           Versus
                                    1.         Babu Lal Son Of Shri Sonya, R/o Ghosrana, Tehsil
                                               Kathumar, District Alwar (Raj.)
                                    2.         Kishan Lal Son Of Shri Sonya, R/o Ghosrana, Tehsil
                                               Kathumar, District Alwar (Raj.)
                                                                                      ----Respondents-Contemnors

For Petitioner(s) : Mr. Jinesh Jain For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/69

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