Biram Dev vs State Revenu Departmentanr ...
2023 Latest Caselaw 4169 Raj/2

                                   [2023:RJ-JP:19078]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14635/2014

                                   Biram Dev S/o Late Shri Ram Narain Village Prempura Tehsil
                                   Piplada Kota Raj.
                                                                                                               ----Petitioner
                                                                             Versus
                                   1.       The State Of Rajasthan Through The Secretary Revenue
                                            Department, Secretariat, Jaipur
                                   2.       The Tehsildar, Tehsil Piplada District Kota
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/08/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /1

Powered by TCPDF (www.tcpdf.org)