Dal Chand Jat vs Naresh Pal Gangwar And Ors ...
2023 Latest Caselaw 4158 Raj/2

                                   [2023:RJ-JP:18953]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 555/2018

                                                                                  In

                                                     S.B. Civil Writ Petition No.19924/2017

                                   Dal Chand Jat S/o Ram Chandra Jat, aged about 35 years, R/o
                                   Village      Narnol     Khourd,          Tehsil     Laxmangarh,        District   Alwar,
                                   Rajasthan
                                                                                                            ----Petitioner
                                                                              Versus
                                   1.          Naresh    Pal     Gangwar,          Principal    Education      Secretary,
                                               Government Secretariat, Rajasthan Jaipur
                                   2.          P.c. Kishan The Director, Primary Education Bikaner.
                                   3.          Gajendra Singh Rathore The Chief, Executive Officer, Zila
                                               Parishad Bhilwara.
                                   4.          Kanhayiya       Lal       Bhatt,   The    District       Education    Officer
                                               Primary Bhilwara.
                                   5.          The State Of Rajasthan Through Its Principal Education,
                                               Secretary, Government Secretariat, Rajasthan Jaipur
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Amir Khan for Mr. Ram Pratap Saini For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/08/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/172

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